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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(1)(c) in Faridabad Complex (Regulation and Development) Act, 1971

(c)such sums as may be required to meet the charges of its own establishment including such subscription and contribution as may be approved by the Chief Administrator or the State Government and the maintenance of the Police Establishment;