Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 15] [Entire Act] Union of India - Subsection Section 15(1) in The Companies Act, 2013 (1)Every alteration made in the memorandum or articles of a company shall be noted in every copy of the memorandum or articles, as the case may be.
