Bombay High Court
Captive Power Producers Association ... vs Maharashtra Electricity Regulation ... on 24 November, 2022
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 269 OF 2019
Captive Power Producers Association And Anr ....PETITIONER
V/S
Maharashtra Electricity Regulation Commission
....RESPONDENT
And Anr WITH WRIT PETITION NO. 2513 OF 2021 Captive Power Producers Association And Anr ....PETITIONER V/S Maharashtra Electricity Regulatory Commission ....RESPONDENT And Anr Dr Milind Sathe, Senior Advocate a/w Mr Gaurav Thakur and Mr Kshitij Madekar i/b A S Dayal and Associates for Petitioners Mr Ratnakar Singh for Respondent No 2 Mentioned out of turn:
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 24th November, 2022 P.C. :
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