Madhya Pradesh High Court
Pawan Giri vs The State Of Madhya Pradesh on 24 March, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 4205 of 2023 (PAWAN GIRI Vs THE STATE OF MADHYA PRADESH) Dated : 24-03-2023 Advocates are abstaining from Court work.
None for the parties. List this case after summer vacation.
(DEEPAK KUMAR AGARWAL) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 3/25/2023 12:44:23 PM