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[Cites 0, Cited by 1] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(1) in Annamalai University Act, 2013

(1)The University shall institute for the benefit of its officers, teachers and other persons employed in the University such pension, gratuity, insurance and provident funds as it may deem fit, in such manner and subject to such conditions, as may be prescribed.