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[Cites 0, Cited by 2] [Section 185(2)] [Section 185] [Entire Act]

Union of India - Subsection

Section 185(2)(e) in The Electricity Act, 2003

(e)all directives issued, before the commencement of this Act, by a State Government under the enactments specified in the Schedule shall continue to apply for the period for which such directions were issued by the State Government.