Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Manipur - Subsection Section 8(c) in Manipur State Commission For The Scheduled Tribes Act, 2014 (c)to participate and advise on the planning process of Soda economic development of the Scheduled Tribes and to evaluate the progress of their 'development in the State;
