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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Bihar - Subsection

Section 73(1)(b) in The Bihar State Housing Board Act, 1982

(b)in the event of the illness or occasional absence by any reason or leave Of the Managing Director by any member or any authority empowered by Managing Director in his place and in the event of illness, or occasional absence or leave of the Secretary, by Chief Accounts Officer appointed by the State Government.