Section 41(1)(e) in Code on Wages, 2019

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

(e)employees employed by -

(i)the Indian Red Cross Society or any other institution of a like nature including its branches;

(ii)universities and other educational institutions;

(iii)institutions including hospitals, chamber of commerce and social welfare institutions established not for purposes of profit;

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