Bombay High Court
Jayaprada Marutirao Dandge And Others vs The State Of Maharashtra And Others on 7 February, 2019
Bench: S. V. Gangapurwala, A. M. Dhavale
1 wp 14180.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 14180 OF 2018
Shivkumar Datloba Jadhav
and others .. Petitioners
Versus
The State of Maharashtra and another .. Respondents
Shri R. P. Adgaonkar, Advocate for Petitioners.
Mrs. Geeta L. Deshpande, A.G.P. for Respondent Nos. 1 to 3.
WITH
WRIT PETITION NO. 13267 OF 2018
Jayaprada Marutirao Dandge
and others .. Petitioners
Versus
The State of Maharashtra and another .. Respondents
Shri Balbhim R. Kedar, Advocate for Petitioners.
Mrs. Geeta L. Deshpande, A.G.P. for Respondent Nos. 1 to 9.
WITH
WRIT PETITION NO. 13274 OF 2018
Pramod Ramrao Kurlekar
and others .. Petitioners
Versus
The State of Maharashtra and another .. Respondents
Shri V. J. Dixit, Senior Advocate i/by Shri A. N. Nagargoje,
Advocate for Petitioners.
Mrs. Geeta L. Deshpande, A.G.P. for Respondent Nos. 1 to 20.
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2 wp 14180.18
WITH
WRIT PETITION NO. 13728 OF 2018
Pratap Balshimrao Kawade
and others .. Petitioners
Versus
The State of Maharashtra and another .. Respondents
Shri S. P. Telgote, Advocate h/f Shri A. R. Devakate, Advocate for
Petitioners.
Mrs. Geeta L. Deshpande, A.G.P. for Respondents/state.
CORAM : S. V. GANGAPURWALA AND
A. M. DHAVALE, JJ.
DATE : 07TH FEBRUARY, 2019.
ORDER :
. At the request of learned Assistant Government for respondents/State stand over to 07.03.2019.
2. Interim order passed earlier to continue till then.
[A. M. DHAVALE, J.] [S. V. GANGAPURWALA, J.] bsb/Feb. 19 ::: Uploaded on - 11/02/2019 ::: Downloaded on - 16/03/2019 13:48:14 :::