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Bombay High Court

Jayaprada Marutirao Dandge And Others vs The State Of Maharashtra And Others on 7 February, 2019

Bench: S. V. Gangapurwala, A. M. Dhavale

                                1                              wp 14180.18

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                BENCH AT AURANGABAD

                    WRIT PETITION NO. 14180 OF 2018

          Shivkumar Datloba Jadhav
          and others                               ..   Petitioners
                Versus
          The State of Maharashtra and another     ..   Respondents

 Shri R. P. Adgaonkar, Advocate for Petitioners.
 Mrs. Geeta L. Deshpande, A.G.P. for Respondent Nos. 1 to 3.

                                WITH
                    WRIT PETITION NO. 13267 OF 2018

          Jayaprada Marutirao Dandge
          and others                               ..   Petitioners
                Versus
          The State of Maharashtra and another     ..   Respondents

 Shri Balbhim R. Kedar, Advocate for Petitioners.
 Mrs. Geeta L. Deshpande, A.G.P. for Respondent Nos. 1 to 9.

                                WITH
                    WRIT PETITION NO. 13274 OF 2018

          Pramod Ramrao Kurlekar
          and others                               ..   Petitioners
                Versus
          The State of Maharashtra and another     ..   Respondents

 Shri V. J. Dixit, Senior Advocate i/by Shri A. N. Nagargoje,
 Advocate for Petitioners.
 Mrs. Geeta L. Deshpande, A.G.P. for Respondent Nos. 1 to 20.




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                                   2                                wp 14180.18

                                WITH
                    WRIT PETITION NO. 13728 OF 2018

          Pratap Balshimrao Kawade
          and others                                   ..   Petitioners
                Versus
          The State of Maharashtra and another         ..   Respondents

 Shri S. P. Telgote, Advocate h/f Shri A. R. Devakate, Advocate for
 Petitioners.
 Mrs. Geeta L. Deshpande, A.G.P. for Respondents/state.

                           CORAM : S. V. GANGAPURWALA AND
                                   A. M. DHAVALE, JJ.
                            DATE : 07TH FEBRUARY, 2019.

 ORDER :

. At the request of learned Assistant Government for respondents/State stand over to 07.03.2019.

2. Interim order passed earlier to continue till then.

[A. M. DHAVALE, J.] [S. V. GANGAPURWALA, J.] bsb/Feb. 19 ::: Uploaded on - 11/02/2019 ::: Downloaded on - 16/03/2019 13:48:14 :::