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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(1)(d) in The Goa Industrial Development Act, 1965

(d)is convicted of an offence involving moral turpitude,- he shall cease to be a [director] [Substituted by Amendment Act 10 of 1991.] of the Corporation.