Supreme Court - Daily Orders
Airports Economic Regulatory ... vs Delhi International Airport Ltd. on 1 May, 2023
ITEM NO.47 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3098-3099/2023
AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA Appellant(s)
VERSUS
DELHI INTERNATIONAL AIRPORT LTD. & ORS. Respondent(s)
(FOR ADMISSION and IA No.85540/2023-EX-PARTE STAY and IA
No.87500/2023-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES )
Date : 01-05-2023 These appeals were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Appellant(s) Mr. R Venkataramani, Attorney General for India
Mr. Prashanto Chandra Sen, Sr. Adv.
Mr. Shweta Bharti, Adv.
Ms. Yashodhara Burman Roy, Adv.
Mr. Vinayak Mehrotra, Adv.
Mr. Avinash Singh, Adv.
Mr. Chitva Singhal, Adv.
Mr. Shubhang Singh, Adv.
Mr. Anil Kumar Gulati, Adv.
Ms. Nur Tandon, Adv.
Mr. Sachin Sharma, AOR
For Respondent(s) Mr. Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Sajan Poovayya, Sr. Adv.
Ms. Amrita Narayan, Adv.
Mr. Mohit D. Ram, AOR
Mr. Ashwin Rakesh, Adv.
Ms. Nikita Bhardwaj, Adv.
Signature Not Verified
Mr. Anubhav Sharma, Adv.
Digitally signed by
NEETA SAPRA
Date: 2023.05.02
16:21:13 IST
Reason:
Mr. Maninder Singh, Sr. Adv.
Mr. Milanka Chaudhary, Adv.
Ms. Naina Dubey, Adv.
2
Ms. Sweet Shikha, Adv.
Mr. Ravneet Singh, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Alok Tripathi, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice. 2 Mr Mohid D Ram, counsel assisting Dr Abhishek Manu Singhvi and Mr Sajan
Poovayya, senior counsel and Mr Alok Tripathi, counsel assisting Mr Maninder Singh, senior counsel accepts notice.
3 Counter affidavit be filed within a period of four weeks. 4 Rejoinder affidavit, if any, be filed within a period of four weeks thereafter. 5 List for final disposal on a non-miscellaneous day on 29 August 2023.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR)
AR-CUM-PS ASSISTANT REGISTRAR