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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2) in The Pension Fund Regulatory and Development Authority (Exits and Withdrawals under the National Pension System) Regulations, 2015

(2)The Authority shall also have the power to issue clarification and guidelines in order to remove any difficulties in the application or interpretation of these regulations or any provision thereof].