Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 5 January, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
ORDER SHEET
AP No. 641 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SIKHA BASU
Versus
BMA WEALTH CREATORS LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 5th January, 2018.
Mr. Rupak Ghosh,
Mr. Ayan Dutta, Advs.
...for the petitioner
The Court : Counsel appearing for the petitioner concludes his
submissions. By an order dated 8th December, 2017, the petitioner was
directed to inform the respondents. However, I am not satisfied with the
service.
The petitioner is accordingly directed to serve the respondents once again so that they may be represented on 12th January, 2018 when the matter will appear in the list.
(MOUSHUMI BHATTACHARYA, J.) TR/