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Calcutta High Court

Sikha Basu vs Bma Wealth Creators Limited on 5 January, 2018

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

ORDER SHEET


                            AP No. 641 of 2016
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                                           SIKHA BASU
                                              Versus
                                      BMA WEALTH CREATORS LIMITED

  BEFORE:

  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

  Date : 5th January, 2018.
                                          Mr. Rupak Ghosh,
                                          Mr. Ayan Dutta, Advs.
                                               ...for the petitioner


           The Court : Counsel appearing for the petitioner concludes his

submissions. By an order dated 8th December, 2017, the petitioner was

directed to inform the respondents. However, I am not satisfied with the

service.

The petitioner is accordingly directed to serve the respondents once again so that they may be represented on 12th January, 2018 when the matter will appear in the list.

(MOUSHUMI BHATTACHARYA, J.) TR/