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State of Andhra Pradesh - Section

Section 31 in Andhra Pradesh Prohibition Act, 1995

31. Overriding effect.

- Save as other wise provided, the provisions of this Act, shall have effect, notwithstanding any thing consistent there with contained in the provisions of Andhra Pradesh Excise Act 1968, (Act 17, of 1968), under rules made there under for the time being in force.