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[Cites 0, Cited by 0] [Section 4(12)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(12)(d) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(d)constitute as many area level functional units or sub-regional units or offices as it deems fit and assign responsibilities and functions to such units.