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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2) in The Punjab Lokpal Act, 1996

(2)Every such inquiry shall[ - ] [Words 'unless the Lokpal, for reasons to be recorded in writing, determines otherwise' omitted vide Act No. 1 of 1998.] be conducted in camera :Provided that an inquiry in respect of a complaint against a Legislator shall be conducted only in Camera.