Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttarakhand - Subsection Section 24(7) in Uttarakhand Technical University Act, 2005 (7)The Executive Council may direct a college so inspected to take such action as may appear to it to be necessary within such period as may be specified.
