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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(53) in The City of Nagpur Corporation Act, 1948

(53)"water connection" includes -
(a)any tank, cistern, hydrant, stand-pipe, meter or tap situated on private property and connected with a water main or pipe belonging to the Corporation;
(b)the water pipe connecting such tank, cistern, hydrant, stand-pipe, meter or tap with such water main or pipe;