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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(1) in Poona University Act, 1974

(1)There shall be an Academic Planning and Evaluation Committee for preparing long-term and short-term plans and programmes for the further development and improvement of the University and its courses and facilities from the point of view of new knowledge and national needs, for evaluating and reviewing the progress of such plans and programmes periodically, for examining and evolving new methods of teaching and instruction, and, for all or any of these purposes, effecting consultation and exchange of information with representative organisations of agriculture, trade, commerce, industry, the social services, the scientific and technological professions, including engineering and medicine, and with other Universities and research institutions.