Delhi High Court - Orders
Mother Dairy Fruit And Vegetable Pvt. ... vs The Nalgonda Rangareddy District Milk ... on 30 January, 2023
Author: Manmohan
Bench: Manmohan
$~S-12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 20/2023 & CM APPL.4155/2023
MOTHER DAIRY FRUIT AND VEGETABLE PVT. LTD.
..... Appellant
Through: Mr.Pravin Anand, Advocate with
Mr.Saif Khan, Mr.Shobhit Agarwal
and Mr.Prajjwal Kushwaha,
Advocates.
versus
THE NALGONDA RANGAREDDY DISTRICT MILK
PRODUCERS MUTUALLY AIDED COOPERATIVE UNION LTD
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 30.01.2023 CM APPLs.4156-4157/2023 (exemption) Allowed, subject to all just exceptions. Accordingly, the applications stand disposed of. FAO(OS) (COMM) 20/2023 & CM APPL.4155/2023 Present appeal has been filed challenging the impugned order and judgment dated 1st December, 2022 passed by the learned Single Judge disposing of the contempt petition being CCP(O) 7/2020 in CS (COMM) No.697/2017.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:31.01.2023 19:20:42Issue notice to the respondent through counsel, returnable on 20th April, 2023.
MANMOHAN, J SAURABH BANERJEE, J JANUARY 30, 2023 TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:31.01.2023 19:20:42