Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(2) in The Punjab Minor Mineral Concession Rules, 1964

(2)In case the number of persons applying for the grant of a permit in respect of any quarry is more than one, the person who offers to excavate the largest quantity of mineral shall be given the permit :Provided that the grant of such permit may be refused for reasons to be recorded in writing :[Provided that quarrying permits in form 'K1' shall be issued for a period of two years in case of brick earth, minr mineral, used for the manufacture of bricks by brick kiln owners on payment of fixed royalty specified in column 2 for different categories of brick kilns given in Column I of the following table :-Table
Category of brick kiln Annual royalty (Rs.)
1 2
A. (Brick Kiln of capacity 28 ghoris or more of Kachibricks). [12,000] [Substituted by Haryana Notification No. GSR94/CA67/1957/S.15/99 dated 16.9.1999.]
B. (Brick kiln of capacity 22 to 27 ghoris of kachi bricks). [10,000] [Substituted by Haryana Notification No. GSR94/CA67/1957/S.15/99 dated 16.9.1999.]
C. (Brick kiln of capacity below 22 ghoris of kachi bricks). [8,000] [Substituted by Haryana Notification No. GSR94/CA67/1957/S.15/99 dated 16.9.1999.]
D. (Brick kiln not fired during the year in which stock inand outside the kiln as on the 1st day of April does not exceedfive lakhs of bricks of all categories). [25,00] [Substituted by Haryana Notification No. GSR94/CA67/1957/S.15/99 dated 16.9.1999.]
Note :- In case of closure of a brick kiln, the brick kiln owner shall inform the General Manager/Mining Officer, District Industries Centre concerned in writing within thrity days of the closure of the kiln or 31st March next, whichever is earlier. Such brick kiln shall be placed in category 'D' from the next year only if the stock of all types of bricks in our outside the kiln at the close of the year does not exceed five lack bricks.Explanation. - "Ghori" is a vertical column of bricks of width equalling the length of a brick separated from the next similar vertical column by a distance of about 4 inches to 5 inches, and "number of ghoris" is the number of vertical columns of bricks capable of being accommodated between the inner and outer wall of the vesel of a brick kiln along its width.] [Substituted vide Haryana Notification No. G.S.R. 60/C.A. 67/57/S. 15/89, dated 10th July, 1989.]