Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 172 in Rules of Procedure and Conduct of Business in Lok Sabha 172. Subject-matter of resolution. - Subject to the provisions of these rules, a member or a Minister may move a resolution relating to a matter of general public interest.
