The following shall be the officers of the University:(i)the Chancellor,(ii)the Pro-Chancellor,(iii)the Vice-Chancellor,(iv)[ the Pro-Vice-Chancellor, if any,] [Substituted by Act 5 of 1952, s.9, for the former item](v)the Treasurer,(vi)the Registrar,(vii)the Deans of the Faculties, and(viii)such other persons in the service of the University as may be declared by the Statutes to be Officers of the University.
