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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(4) in Chhattisgarh Public Distribution System (Control) Order, 2004

(4)After receiving essential commodities by Shopkeeper, she/he shall give the description of essential commodities in written to the concerned Gram Panchayat or urban local bodies and vigilance committee, who will display it on their notice board.