Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 40 in The Andhra Pradesh State Agricultural Council Act, 2020 40. Bar of Jurisdiction - No order refusing toenter a name in a Register or removing a name from the Register shall be called in question in any court of law.
