Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Kerala - Section Section 2 in Madras General Clauses Act, 1891 2. - Notwithstanding anything contained in the Madras General Clauses Act. 1867, the provisions of that Act shall not apply to this Act or to any (Madras Act) which may be passed subsequent to the commencement of this Act.
