Allahabad High Court
State Of U.P. vs Abdul Khalik @ Abdul Khalid & Others on 10 May, 2010
Author: Amar Saran
Bench: Amar Saran
Court No. - 46 Case :- GOVERNMENT APPEAL No. - 1130 of 2008 Petitioner :- State Of U.P. Respondent :- Abdul Khalik @ Abdul Khalid & Others Petitioner Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble S.C. Chaurasia,J.
Sri Amit Kumar Srivastava has filed memo of appearance on behalf of the respondent no. 5.
Sri J.L. Pandey has filed memo of appearance on behalf of respondent nos. 1, 2, 3, 4 and 6. Personal presence of the respondent nos. 1, 2, 3, 4 and 6 is dispensed with unless otherwise ordered by this Court. List on 17-5-2010 for appearance of the respondent no. 5 Narayan Pal. Order Date :- 10.5.2010 skv