Supreme Court - Daily Orders
Prabhat Verma vs U.P.P.S.C Allahabad on 6 July, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.36 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 016347/2017
(Arising out of impugned final judgment and order dated 27-02-2017
in CMWP No. 34940/2016 passed by the High Court Of Judicature At
Allahabad)
PRABHAT VERMA Petitioner(s)
VERSUS
U.P.P.S.C ALLAHABAD & Anr. Respondent(s)
Date : 06-07-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. C.B. Gururaj, Adv.
Mr. K.P. Singh, Adv.
Mr. Prakash Ranjan Nayak, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
Pending application is disposed of.
(MEENAKSHI KOHLI) (SHARDA KAPOOR) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.07.08 11:38:09 IST Reason: