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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(m) in Gujarat Road Safety Authority Act, 2018

(m)"vehicle" means vehicles or motor vehicles as defined in the Motor Vehicles Act, 1988,(59 if 1988) and includes any device used or capable of being used for the carriage of movement of human beings, animals or goods;