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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(33) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

33.0When these goods are handled, they shall be away from all the direct and indirect sources of ignition. Even in transit, they shall be kept in cool and well-ventilated place.