Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(1) in The Tamil Nadu Prize Schemes (Prohibition) Act, 1979 (1)The Tamil Nadu Prize Schemes (Prohibition) Ordinance,1979 (Tamil Nadu Ordinance 18 of 1979) is hereby repealed.
