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Madhya Pradesh High Court

M/S Commercial Autonobiles Pvt. Ltd. ... vs Union Of India on 17 September, 2025

Author: Vishal Mishra

Bench: Vishal Mishra

1 WP-21788-2021 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21788 of 2021 (KEWAL KUMKAR JAGGI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) WP/10279/2024, WP/11948/2024 Dated : 17-09-2025 Parties through their counsels.

List in the week commencing 06.10.2025, as prayed.

(VISHAL MISHRA) JUDGE VV Signature Not Verified Signed by: VINOD VISHWAKARMA Signing time: 17-09-2025 19:23:54