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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Information Technology (Guidelines for Cyber Cafe) Rules, 2011

(2)The Cyber Cafe may maintain an online version of the log register. Such online version of log register shall be authenticated by using digital or electronic signature. The log register shall contain at least the following details of the user, namely:-
(i)Name
(ii)Address
(iii)Gender
(iv)Contact Number
(v)Type and detail of identification document;
(vii)Date
(vii)Computer terminal identification
(viii)Log in Time
(ix)Log out Time