Section 6(1)(i) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(i)in the case of candidates belonging to the Scheduled Castes or the Scheduled Tribes, the upper age-limit shall be under 30 years :

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