Section 125(3)(c) in The West Bengal Panchayat Act, 1973
(c)[ The Secretary to each Sthayee Samiti shall, in consultation with the Karmadhyaksha, convene the meetings of the Sthayee Samiti] [Clauses (b) and (c) substituted for previous clause (b) by W.B. Act 37 of 1984.].