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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3) in Punjab Rights of Persons with Disabilities Rules, 2019

(3)Fifteen clear days' notice of an ordinary meeting and five clear days' notice of a special meeting specifying the time and place at which such meeting is to be held and the business to be transacted thereat shall be given by Member-Secretary of the Board to the members of the Board.