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[Cites 0, Cited by 0] [Section 53B(9)] [Section 53B] [Entire Act]

State of Maharashtra - Subsection

Section 53B(9)(b) in The Maharashtra Cooperative Societies Rules, 1961

(b)the information to be furnished by the Primary Agricultural Credit Society under sub-rule (7) in respect of the Co-operative years 1977-78 and 1978-79 shall be furnished by it before the 15th September 1979;