Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(iv) in The Dungarpur State Devasthan Nidhi Rules, 1961 (iv)shall have the power and the authority to supervise and inspect the management of the day-to day affairs the shrines, temples and institutions vested in the Nidhi;
