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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(5)(b) in Assam General Sales Tax Act, 1993

(b)In the case of a Hindu undivided family by the kerta and where the karta is absent from India or is mentally incapacitated from attending to his affairs by any other adult member of such family;