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[Cites 0, Cited by 40] [Entire Act]

Union of India - Section

Section 41 in The Indian Succession Act, 1925

41. Rules of distribution where intestate has left no lineal descendants.—

Where an intestate has left no lineal descendants, the rules for the distribution of his property (after deducting the widow’s share, if he has left a widow) shall be those contained in sections 42 to 48.