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Calcutta High Court

Success And Tour And Travels Pvt Ltd & Ors vs Income Tax Officer on 8 June, 2016

ORDER SHEET
                                      G.A.No.3855 of 2015
                                        ITAT 178 of 2015
                               IN THE HIGH COURT AT CALCUTTA
                                 Special Jurisdiction (Income Tax)
                                         ORIGINAL SIDE


                                           SUCCESS AND TOUR AND TRAVELS PVT LTD & ORS
                                                                                  Versus
                                            INCOME TAX OFFICER, WARD-9(4) KOLKATA & ORS
  BEFORE:
  The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ASHA ARORA Date : 8th June, 2016.

Appearance :

For appellant/assessee: Mr.R.Bharadwaj, Advocate For Revenue : Mr. S.B.Saraf,Advocate ....for item nos.2 to 6, 8,9,10, 13,14 & 28 of day's list.
Mr.Prithu Dhudhoria,Advocate ...for item nos.23,32,33,34 of day's list.
Mr.S.N.Dutta,Advocate ...for item nos.18 and 19 of day's list.
The Court : Mr.Bharadwaj, learned advocate appearing on behalf of the assessee submits that item nos.2 to 6, 8,9,10,13,14, 18 to 34 and 38 of day's list and 36 more matters which are not in the list, involve common questions. Therefore, they should be taken up in bunches for speedy disposal. For that purpose, he prayed for adjournment till next Wednesday.
Let all the aforesaid matters be listed under the same heading on 15th June, 2016.
(GIRISH CHANDRA GUPTA, J.) (ASHA ARORA, J.) ssaha AR(CR)