Calcutta High Court
Success And Tour And Travels Pvt Ltd & Ors vs Income Tax Officer on 8 June, 2016
ORDER SHEET
G.A.No.3855 of 2015
ITAT 178 of 2015
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
SUCCESS AND TOUR AND TRAVELS PVT LTD & ORS
Versus
INCOME TAX OFFICER, WARD-9(4) KOLKATA & ORS
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ASHA ARORA Date : 8th June, 2016.
Appearance :
For appellant/assessee: Mr.R.Bharadwaj, Advocate For Revenue : Mr. S.B.Saraf,Advocate ....for item nos.2 to 6, 8,9,10, 13,14 & 28 of day's list.
Mr.Prithu Dhudhoria,Advocate ...for item nos.23,32,33,34 of day's list.
Mr.S.N.Dutta,Advocate ...for item nos.18 and 19 of day's list.
The Court : Mr.Bharadwaj, learned advocate appearing on behalf of the assessee submits that item nos.2 to 6, 8,9,10,13,14, 18 to 34 and 38 of day's list and 36 more matters which are not in the list, involve common questions. Therefore, they should be taken up in bunches for speedy disposal. For that purpose, he prayed for adjournment till next Wednesday.
Let all the aforesaid matters be listed under the same heading on 15th June, 2016.
(GIRISH CHANDRA GUPTA, J.) (ASHA ARORA, J.) ssaha AR(CR)