Section 27(5)(a) in Kerala University of Health Sciences Act, 2010

[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

(a)The Board of Examinations shall constitute committees for every subject or group of subjects consisting of,-

(i)the Pro-Vice-chancellor-Chairperson;

(ii)the Dean of the concerned Faculty;

(iii)the Chairperson of the concerned Board of Studies;

(iv)one member of each subject from among the members of the concerned Boards of Studies to be decided by the Board of Examinations;

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