Section 8 in The Indian Red Cross Society (Bengal Branch) Act, 1920
8. Power to receive other gifts and to distribute funds through other societies.
- Nothing in this Act shall prevent the Society from -(a)receiving gifts of whatever nature to or for all or any of the purposes to which the funds vested in the Society under this Act may be applied under the provisions of section 7;(b)allocating any funds in its hands to other societies or associations to be spent by them in furtherance of all or any of the purposes to which the funds vested in the Society under this Act may be applied under the provisions of section 7.
