Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 17 in The Telangana Rights in Land and Pattadar Pass Books Act, 2020 17. Power to make Rules. The Government may, by notification, make rules for carrying out all or any of the purposes of this Act.
