Section 2(a) in The Orissa Co-operative Societies Act, 1962
(a)[ "Apex Society" means a Society having the whole of the State of Orissa as its area of operation, and declared as such by the Registrar;] [Substituted by Orissa Act 7 of 1996, Section 2(i) dated 22.4.1996,force w.e.f. 2.2.1996.]
