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State of Uttar Pradesh - Section

Section 38 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

38. Officiating Allowance.

- If any workman of lower category, works in place of workman of higher category of work, then that workman, being on his original post, shall be entitled to get the amount equivalent to the difference of higher pay and pay of original post, on the condition that he shall not deny to perform the duties vested in the lower class.