Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] Union of India - Subsection Section 71(5) in The Oil Mines Regulations, 2017 (5)The manager of every mine shall install adequate number of hydrocarbon gas detectors in gas compressor shed or house inter-coupled with audio alarm system which triggers at twenty per cent of lower explosive limit.
