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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(ix) in The Orissa Forest Shooting Rules, 1973

(ix)killing or catching wild elephants in contravention of any rules made under the Elephants Preservation Act, 1879 (Act VI of 1879) or the Madras Wild Elephants Preservation Act, 1873 (Madras Act I of 1873);