Supreme Court - Daily Orders
Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 14 November, 2014
Bench: J. Chelameswar, S.A. Bobde
ITEM NO.25 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 14/2014
AIR CORP.SC/ST EMP.ASSN.MUMBAI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for permission to file additional documents and
stay and office report)
Date : 14/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. J.P. Cama, Sr. Adv.
Ms. Priyanka Rai, Adv.
Mr. Chirag M. Shroff,Adv.
For Respondent(s) Mr. Gopal Jain, Sr. Adv.
Mr. Lalit Bhasin, Adv.
Ms. Nina Gupta, Adv.
Mr. Parvez A. Khan, Adv.
Mr. Mudit Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after summer vacation.
(DEEPAK MANSUKHANI) (RENU DIWAN)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2014.11.14
17:45:17 IST
Reason: